THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Supreme Court Shields Innocent Property Buyers

Court News

Supreme Court Shields Innocent Property Buyers

29 Apr 2026Read article ↗

Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership

Court News

Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership

19 Mar 2026Read article ↗

Tripura High Court Rules ITC Cannot Be Denied to Bona Fide Purchasers Despite Supplier Default

Court News

Tripura High Court Rules ITC Cannot Be Denied to Bona Fide Purchasers Despite Supplier Default

19 Jan 2026Read article ↗