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185 articles

Killed by a Water Tanker Inside a Coal Mine: Bombay High Court Sets Aside ₹60 Lakh Award, Asks Tribunal to First Decide Whether It Was a ‘Motor Vehicle’

Court News

Killed by a Water Tanker Inside a Coal Mine: Bombay High Court Sets Aside ₹60 Lakh Award, Asks Tribunal to First Decide Whether It Was a ‘Motor Vehicle’

10 Nov 2026Read article ↗

Mother’s Partition Decree Obtained Behind Daughter’s Back Cannot Wipe Out Her Share: Bombay High Court Upholds Daughter’s Partition Decree

Court News

Mother’s Partition Decree Obtained Behind Daughter’s Back Cannot Wipe Out Her Share: Bombay High Court Upholds Daughter’s Partition Decree

10 Nov 2026Read article ↗

Clerk Admitted Pocketing Water Bill Money: Bombay High Court Says No Inquiry Was Needed, Orders Reversion Even After Retirement but Releases Withheld Gratuity

Court News

Clerk Admitted Pocketing Water Bill Money: Bombay High Court Says No Inquiry Was Needed, Orders Reversion Even After Retirement but Releases Withheld Gratuity

10 Nov 2026Read article ↗

Workers Packed Into a Goods Tempo: Bombay High Court Says Policy Doesn’t Cover Them, but Insurer Must Pay First and Recover From Owner

Court News

Workers Packed Into a Goods Tempo: Bombay High Court Says Policy Doesn’t Cover Them, but Insurer Must Pay First and Recover From Owner

9 Nov 2026Read article ↗

Never Signed the Credit Card Form? Bombay High Court Says Card Use Can Still Bind You to Arbitration, Appoints Arbitrator for Kotak’s Claims

Court News

Never Signed the Credit Card Form? Bombay High Court Says Card Use Can Still Bind You to Arbitration, Appoints Arbitrator for Kotak’s Claims

9 Nov 2026Read article ↗

No Certificate Yet, Still a Woman in Law: Bombay High Court Refuses Discharge, Says Section 75 BNS Protects a Transgender Woman

Court News

No Certificate Yet, Still a Woman in Law: Bombay High Court Refuses Discharge, Says Section 75 BNS Protects a Transgender Woman

9 Nov 2026Read article ↗

Mother Took ₹1 Lakh and Gave Up Maintenance for Herself and Her Child: Bombay High Court Says the Daughter’s Right Was Never Hers to Waive

Court News

Mother Took ₹1 Lakh and Gave Up Maintenance for Herself and Her Child: Bombay High Court Says the Daughter’s Right Was Never Hers to Waive

9 Nov 2026Read article ↗

Graduated in 2026? Bombay High Court Upholds MPSC Bar on Fresh Law Graduates in Civil Judge Exam, Says Bhumika Trust Must Be Read as a Whole

Court News

Graduated in 2026? Bombay High Court Upholds MPSC Bar on Fresh Law Graduates in Civil Judge Exam, Says Bhumika Trust Must Be Read as a Whole

9 Nov 2026Read article ↗

Court News

A Company’s Name Is Not a Logo: Bombay High Court Quashes Copyright FIR Over ‘JSW Steel’ Tin Sheets, Says Raid by Sub-Inspector Was Illegal

9 Nov 2026Read article ↗

Notice to a Company That No Longer Exists: Bombay High Court Quashes Reassessment Against LLP Flagged as ‘Non-Filer’ Under Its Old PAN

Court News

Notice to a Company That No Longer Exists: Bombay High Court Quashes Reassessment Against LLP Flagged as ‘Non-Filer’ Under Its Old PAN

7 Nov 2026Read article ↗

An MBA and a Past Job Don’t Mean She Can Maintain Herself: Bombay High Court Raises Wife’s Maintenance to Rs 25,000 From the Date She Applied

Court News

An MBA and a Past Job Don’t Mean She Can Maintain Herself: Bombay High Court Raises Wife’s Maintenance to Rs 25,000 From the Date She Applied

6 Nov 2026Read article ↗

Questioned 38 Times, Then Arrested on the Same Material: Bombay High Court Declares ED Arrest Illegal and Orders Release

Court News

Questioned 38 Times, Then Arrested on the Same Material: Bombay High Court Declares ED Arrest Illegal and Orders Release

5 Nov 2026Read article ↗