Court News
Wife Remarried While Divorce Appeal Was Pending: Jharkhand High Court Treats It as Cruelty and Dissolves the Marriage
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9 articles
Court News
UK Divorce, UK Citizenship, UK Wedding — Still Bigamy: Supreme Court Says Foreign Decree on ‘Irretrievable Breakdown’ Cannot Shield Husband Married Under Hindu Law
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Court News
Seven Years Together, Prior Marriage Known Within Months: Supreme Court Discharges Man in Rape and Bigamy Case, Says Courts Must Not Become ‘a Tool of Vengeance’
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Court News
Wife’s Earlier Marriage Was Still Subsisting: Gujarat High Court Quashes 498A and Bigamy FIR Against Mother-in-Law
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Court News
Husband Hid His First Marriage: Patna HC Says His Parents and First Wife Can't Be Prosecuted Without Abetment
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Court News
Can a Second Wife Be Prosecuted for Bigamy or 498A If She Didn’t Know About the First Marriage?
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Court News
Fraudulent Bigamy and Maintenance Rights: A Landmark Allahabad HC Ruling
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Court News
Bombay High Court Rules Alimony Demands as Extortion in Bigamy Cases
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Court News
Supreme Court Upholds Dismissal of CISF Constable for Second Marriage
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