THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

banking litigation IndiaClear topic ×

2 articles

Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case

Court News

Bombay High Court Quashes CBI FIRs Against GTL Ltd and GTL Infra in ₹15,000 Crore Bank Fraud Case

4 Mar 2026Read article ↗

DRT Orders SBI Car Loan Defaulter to Repay with 11.25% Interest, Upholds Bank’s Right to Sell Hypothecated Vehicle

Court News

DRT Orders SBI Car Loan Defaulter to Repay with 11.25% Interest, Upholds Bank’s Right to Sell Hypothecated Vehicle

4 Mar 2026Read article ↗