THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

bank officials liabilityClear topic ×

2 articles

Chhattisgarh High Court: Loan Sanctioning Authority Not Liable for Disputed Mortgaged Property

Court News

Chhattisgarh High Court: Loan Sanctioning Authority Not Liable for Disputed Mortgaged Property

15 Mar 2026Read article ↗

Delhi Digital Arrest Scam: How Yes Bank Officials Enabled Rs 96 Lakh Fraud, Laws That Apply, and Lessons for Banking Sector

Court News

Delhi Digital Arrest Scam: How Yes Bank Officials Enabled Rs 96 Lakh Fraud, Laws That Apply, and Lessons for Banking Sector

11 Jan 2026Read article ↗