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2 articles

Delhi-Goa Flight Scare: Passenger Booked for Smoking Beedi Mid-Air

Court News

Delhi-Goa Flight Scare: Passenger Booked for Smoking Beedi Mid-Air

10 Mar 2026Read article ↗

Centre Clarifies: Playing Loud Music on Flights Without Earphones Can Invite Action Under Aviation Rules

Court News

Centre Clarifies: Playing Loud Music on Flights Without Earphones Can Invite Action Under Aviation Rules

14 Feb 2026Read article ↗