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2 articles

Anti-Defection Pleas Against 10 West Bengal MLAs: Supreme Court Expects Speaker to Decide Within the Three-Month Window

Court News

Anti-Defection Pleas Against 10 West Bengal MLAs: Supreme Court Expects Speaker to Decide Within the Three-Month Window

7 Nov 2026Read article ↗

The Speaker's Silence Is Reviewable: Supreme Court Puts a Three-Month Clock on Telangana's Defection Petitions

Landmark Judgements

The Speaker's Silence Is Reviewable: Supreme Court Puts a Three-Month Clock on Telangana's Defection Petitions

31 Oct 2026Read article ↗