Court News
Lawyer Gave Wrong Updates, Client Was Set Ex Parte: MP High Court Restores Her Right to Defend and Sends Matter to Bar Council
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7 articles
Court News
Delhi High Court Penalizes Litigant and Advocate for Concealment
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Court News
Delhi High Court Slams Advocate for Misleading Family Court into Granting Divorce in Void Marriage
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Court News
Punjab & Haryana High Court Denies Bail to Senior Advocate Accused of ₹30 Lakh Judicial Bribe
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Court News
Supreme Court: Advocate Cannot Be Punished Once Complainant Withdraws Complaint, Sets Aside BCI Order Against Monty Goyal
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Court News
Allahabad High Court Fines Advocate ₹1 Lakh for Poor Drafting and Re-Litigating Settled Case
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Court News
Punjab & Haryana High Court Refuses to Quash FIR Against Lawyer Accused of Posing as Judge
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