Court News
Wrong Title Opinion Is Not Fraud: Supreme Court Orders Banks’ Association to Remove Lawyer From ‘Caution List’, Says Writ Lies Against IBA
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27 articles
Court News
Land Added to Wakf List by a 2010 Corrigendum: Karnataka High Court Says Disputed Title and Graveyard Claims Must Go to the Wakf Tribunal
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Court News
Got Instalments, Didn’t Pay, Came Back for More: Kerala High Court Says Res Judicata Bars Borrower’s Second Writ Against SARFAESI Recovery
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Court News
Dismissed BSF Constable Can Sue in Delhi: Supreme Court Says CAPF Members May Approach Delhi High Court, Forum Non Conveniens Wrongly Applied
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Court News
National Book Trust Is ‘State’ Under Article 12: Supreme Court Says How a Body Is Born Matters Less Than Why It Exists
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Court News
Waited Nine Years to Chase Unpaid Government Dues? Patna High Court Dismisses Writ on Delay and Laches
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Court News
Vimal Elaichi Ads Row: Delhi HC Refuses to Hear Challenge to Mumbai FDA Notice to Brand Ambassadors, Says It Cannot Become a ‘Mini-Pan-India’ Court
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Court News
No Back Door Through Writ Court: Supreme Court Sets Aside Protection Granted to Lessees of Disputed Hyderabad Land
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Court News
Is Article 226 Split Into “Civil” and “Criminal”? Supreme Court Refers Ram Kishan Fauji to a Larger Bench
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Deeply Researched Wills Drafts
Gmail Account Suspended? Delhi HC Says No Writ Against Google Because Email Is Not a Public Function
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Court News
Supreme Court Clarifies Limits of Writ Jurisdiction in Eviction Cases
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Court News
Madras High Court: Pension Cannot Be Withheld for Maintenance Enforcement
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