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2 articles

Driver’s Licence Lost in the Accident: Telangana High Court Says Not Producing It Doesn’t Prove He Had None, Insurer Must Pay ₹7.68 Lakh

Court News

Driver’s Licence Lost in the Accident: Telangana High Court Says Not Producing It Doesn’t Prove He Had None, Insurer Must Pay ₹7.68 Lakh

4 Nov 2026Read article ↗

Pension and Compassionate Job Already Given, Still Owes Compensation: Himachal High Court Says Government Fitter Who Died on Duty Was a ‘Workman’

Court News

Pension and Compassionate Job Already Given, Still Owes Compensation: Himachal High Court Says Government Fitter Who Died on Duty Was a ‘Workman’

2 Nov 2026Read article ↗