THE COURTKUTCHEHRY BLOG

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2 articles

EPFO to Auto-Refund Small Inoperative Accounts, ₹10,900 Crore Unclaimed Funds Highlight Urgent Reform

Court News

EPFO to Auto-Refund Small Inoperative Accounts, ₹10,900 Crore Unclaimed Funds Highlight Urgent Reform

25 Feb 2026Read article ↗

Supreme Court Confirms: Gratuity Must Be Paid to Employees Resigning After 5 Years of Service

Court News

Supreme Court Confirms: Gratuity Must Be Paid to Employees Resigning After 5 Years of Service

11 Dec 2025Read article ↗