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2 articles

Karnataka Gangrape Case Raises Alarm: Why Law Warns Against Risky Associations

Court News

Karnataka Gangrape Case Raises Alarm: Why Law Warns Against Risky Associations

6 Mar 2026Read article ↗

Delhi High Court Slams Police for Fabricated FIR Phrases: Calls ‘Haath Mara’ a Gross Misuse of Law

Court News

Delhi High Court Slams Police for Fabricated FIR Phrases: Calls ‘Haath Mara’ a Gross Misuse of Law

4 Jan 2026Read article ↗