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3 articles

Deepfake Scandal: Rukmini Vasanth’s Cybercrime Complaint Tests India’s Digital Laws

Court News

Deepfake Scandal: Rukmini Vasanth’s Cybercrime Complaint Tests India’s Digital Laws

26 May 2026Read article ↗

Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’

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Karnataka High Court Refuses to Quash FIR in Voyeurism Case: ‘No Woman Is Safe’

30 Jan 2026Read article ↗

NCW Calls for Criminal Law Against Deepfake Abuse: Supreme Court, High Courts Flag Rising Cyber Threats

Court News

NCW Calls for Criminal Law Against Deepfake Abuse: Supreme Court, High Courts Flag Rising Cyber Threats

17 Nov 2025Read article ↗