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2 articles

Transferred While on Maternity Leave With a Newborn: Rajasthan High Court Stays Lecturer’s Transfer, Says Breastfeeding and Motherhood Are Part of Article 21

Court News

Transferred While on Maternity Leave With a Newborn: Rajasthan High Court Stays Lecturer’s Transfer, Says Breastfeeding and Motherhood Are Part of Article 21

3 Nov 2026Read article ↗

New Mother Got Only 34 Days and Had to Use Child Care Leave: Rajasthan High Court Orders Full 180-Day Maternity Leave With Salary

Court News

New Mother Got Only 34 Days and Had to Use Child Care Leave: Rajasthan High Court Orders Full 180-Day Maternity Leave With Salary

2 Nov 2026Read article ↗