Court News
Supreme Court Orders Employer to Deduct Salary for Wife’s Maintenance
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Women’s RightsClear topic ×
12 articles
Court News
Delhi High Court Denies Bail, Rules Kundali Mismatch Cannot Justify False Promise of Marriage
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Court News
Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy
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Court News
Madhya Pradesh High Court Blocks Husband’s Demand for Wife’s Virginity Test, Calls It Invasion of Privacy
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Court News
Delhi High Court Upholds 10-Year Sentence in Digital Rape Case Involving Mother and Son
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Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
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Court News
Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference
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Court News
Delhi High Court Says Forcing Woman to Continue Pregnancy Violates Autonomy, Quashes Case Against Lawful Abortion
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Court News
Jharkhand High Court Grants Divorce to Wife Humiliated Over Pre-Marriage Photos, Calls It Cruelty
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Court News
Jharkhand High Court: Muslim Husband Cannot Use Personal Law for Conjugal Rights Under Special Marriage Act
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Court News
Allahabad High Court Orders SP MP to Pay ₹30,000 Monthly Maintenance to Fourth Wife Amid Marital Disputes
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Court News
Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate
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