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2 articles

Chambal Sand Mafia: Supreme Court Issues 20 Directions to MP, Rajasthan and UP — Officer Accountability, Satellite Surveys, Chargesheets in 60 Days

Court News

Chambal Sand Mafia: Supreme Court Issues 20 Directions to MP, Rajasthan and UP — Officer Accountability, Satellite Surveys, Chargesheets in 60 Days

30 Oct 2026Read article ↗

Wild Elephant Attack: State Can’t Escape Liability Just Because It Doesn’t Own Wild Animals, Says Kerala High Court

Court News

Wild Elephant Attack: State Can’t Escape Liability Just Because It Doesn’t Own Wild Animals, Says Kerala High Court

28 Oct 2026Read article ↗