THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Wife RightsClear topic ×

3 articles

SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments

Court News

SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments

1 Jun 2026Read article ↗

Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes

Court News

Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes

25 Jan 2026Read article ↗

Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC

Court News

Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC

31 Dec 2025Read article ↗