THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Welfare of ChildClear topic ×

3 articles

Supreme Court Slams Separation of Twin Infants from Mother, Calls It ‘Cruelty of Highest Order’

Court News

Supreme Court Slams Separation of Twin Infants from Mother, Calls It ‘Cruelty of Highest Order’

22 Feb 2026Read article ↗

Chhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce

Court News

Chhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce

28 Jan 2026Read article ↗

Punjab & Haryana High Court Rules: Habeas Corpus Not Meant for Child Custody Battles

Court News

Punjab & Haryana High Court Rules: Habeas Corpus Not Meant for Child Custody Battles

4 Jan 2026Read article ↗