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3 articles

Supreme Court Declines Plea Against Pujas at Ladle Mashaq Dargah in Kalaburagi

Court News

Supreme Court Declines Plea Against Pujas at Ladle Mashaq Dargah in Kalaburagi

14 Feb 2026Read article ↗

Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List

Court News

Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List

31 Jan 2026Read article ↗

Supreme Court: Waqfs Must Seek Tribunal Approval for More Time to Upload Property Details on UMEED Portal

Court News

Supreme Court: Waqfs Must Seek Tribunal Approval for More Time to Upload Property Details on UMEED Portal

2 Dec 2025Read article ↗