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2 articles

Waqf (Amendment) Act, 2025: Supreme Court Declines a Wholesale Stay but Freezes the Five-Year Islam Condition and the Collector's Title Power

Landmark Judgements

Waqf (Amendment) Act, 2025: Supreme Court Declines a Wholesale Stay but Freezes the Five-Year Islam Condition and the Collector's Title Power

18 Oct 2026Read article ↗

Wrong Rule Cited Is No Reason to Reject a Stranger's Objection in Execution: Supreme Court Orders Fresh Inquiry on Waqf Trust's Claim

Court News

Wrong Rule Cited Is No Reason to Reject a Stranger's Objection in Execution: Supreme Court Orders Fresh Inquiry on Waqf Trust's Claim

16 Oct 2026Read article ↗