THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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3 articles

Fraudulent Land Sales: Buyer Loses Property, Gains Legal Remedies

Court News

Fraudulent Land Sales: Buyer Loses Property, Gains Legal Remedies

3 May 2026Read article ↗

Madras High Court: Karta Cannot Gift Joint Family Property to One Coparcener Without Consent

Court News

Madras High Court: Karta Cannot Gift Joint Family Property to One Coparcener Without Consent

8 Apr 2026Read article ↗

Delhi High Court: Draft Income Tax Assessment Issued Post-Amalgamation Invalid, Fresh Action Allowed Against SMS India

Court News

Delhi High Court: Draft Income Tax Assessment Issued Post-Amalgamation Invalid, Fresh Action Allowed Against SMS India

20 Dec 2025Read article ↗