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Vodafone Idea newsClear topic ×

2 articles

AGR Panel Slashes Vodafone Idea Dues by ₹27,000 Crore: What It Means for Telecom Sector

Court News

AGR Panel Slashes Vodafone Idea Dues by ₹27,000 Crore: What It Means for Telecom Sector

8 Mar 2026Read article ↗

India’s AGR rethink: Supreme Court and government craft a pragmatic path for telecom dues

Court News

India’s AGR rethink: Supreme Court and government craft a pragmatic path for telecom dues

5 Jan 2026Read article ↗