Court News
United Breweries Secures Sound Mark for Iconic Kingfisher Jingle “Oo La La La Le O”
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Vijay MallyaClear topic ×
5 articles
Court News
Vijay Mallya Tells Bombay High Court He Cannot Return to India, Cites Passport Revocation and UK Ban
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Court News
India’s Loan Fraud Crisis: ED Cracks Down with Global Property Seizures
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Court News
India Targets 15 Fugitive Economic Offenders Owing ₹58,000 Crore, Steps Up Global Prosecution Efforts
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Court News
Supreme Court Clears Sterling Biotech Promoters in ₹5,100 Crore Settlement, Raises Questions for Mallya and Nirav Modi
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