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Victim TestimonyClear topic ×

2 articles

Allahabad High Court Acquits Man in Rape Case: Contradictory Testimony and No Proof of Non-Consent

Court News

Allahabad High Court Acquits Man in Rape Case: Contradictory Testimony and No Proof of Non-Consent

16 Jan 2026Read article ↗

Supreme Court: Victim’s Testimony Central in Rape Trials, FIR Alone Cannot Secure Conviction

Court News

Supreme Court: Victim’s Testimony Central in Rape Trials, FIR Alone Cannot Secure Conviction

21 Dec 2025Read article ↗