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Vatika LimitedClear topic ×

2 articles

NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay

Court News

NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay

22 Feb 2026Read article ↗

ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case

Court News

ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case

25 Nov 2025Read article ↗