Court News
Driving Your Wife’s Car? Uttarakhand High Court Cuts ₹63.7 Lakh Accident Award to ₹2 Lakh as Borrower Is Not a Third Party
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19 articles
Court News
Save the Town’s Only Playground: Uttarakhand HC Restricts Ramnagar Ground to Sports and Orders State to Publish List of Parks, Playgrounds and Open Spaces
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Court News
An Executive Letter Can’t Override Pension Regulations: Uttarakhand High Court Upholds Territorial Army Veterans’ Terminal Gratuity, Dismisses Centre’s Writs
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Court News
A 1961 Sale Deed vs Revenue Records in Nainital: Uttarakhand High Court Says Section 164 BNSS Is About Who Is in Possession, Not Who Owns the Land
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Court News
Certificate Said 40%, Her Job Needed Long Hours of Sitting: Uttarakhand High Court Upholds 50% Functional Disability, Raises Award to ₹11.04 Lakh
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Court News
Insurer Appealed to Escape Liability, Ended Up Paying More: Uttarakhand High Court Raises Award for 9-Year-Old’s Death From ₹2.86 Lakh to ₹6.62 Lakh
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Court News
‘Last Seen’ Is Not Enough: Uttarakhand HC Acquits Man Serving Life for Murder, Orders Immediate Release
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Court News
UKSSSC Paper Leak: Uttarakhand HC Says ED Can Keep Searching Even After Filing Its Complaint, Needs No Court Nod Before Charges
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Court News
Truck Owner Never Produced the Permit: Uttarakhand High Court Says Insurer Must Pay Cyclist’s Family First, Then Recover From Owner and Driver
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Court News
Stroke and Diabetes at a Peace Posting Still Count: Uttarakhand High Court Refuses to Disturb 100% Disability Pension for Soldier After 37 Years’ Service
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Court News
Death Sentence Twice, Then Acquittal: Uttarakhand High Court Holds Triple-Murder Accused Was of Unsound Mind, Orders Him Kept in Mental Health Institute
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Court News
No Salary Slip, Still Fair Income: Uttarakhand High Court Nearly Triples Compensation for Mason Killed in Bus Accident
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