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2 articles

Six Years in Jail, Then Acquitted: Supreme Court Orders U.P. to Pay Rs 6 Lakh to Undertrial, Calls Him ‘a Victim of the System’

Court News

Six Years in Jail, Then Acquitted: Supreme Court Orders U.P. to Pay Rs 6 Lakh to Undertrial, Calls Him ‘a Victim of the System’

28 Oct 2026Read article ↗

Allahabad High Court Orders Mandatory Prosecution for False FIRs, Warns Police of Contempt for Non-Compliance

Court News

Allahabad High Court Orders Mandatory Prosecution for False FIRs, Warns Police of Contempt for Non-Compliance

20 Jan 2026Read article ↗