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Uttar Pradesh JudiciaryClear topic ×

2 articles

Supreme Court Orders Inquiry into Missing Rape Case Files in Uttar Pradesh Court

Court News

Supreme Court Orders Inquiry into Missing Rape Case Files in Uttar Pradesh Court

28 Feb 2026Read article ↗

Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders

Court News

Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders

30 Jan 2026Read article ↗