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2 articles

PhD During Service, Two Increments Denied for 15 Years: Punjab and Haryana High Court Says HAU Teachers on Merit Promotion Scheme Can’t Be Treated Differently

Court News

PhD During Service, Two Increments Denied for 15 Years: Punjab and Haryana High Court Says HAU Teachers on Merit Promotion Scheme Can’t Be Treated Differently

12 Nov 2026Read article ↗

Advertised at One Pay Scale, Appointed at a Lower One: Supreme Court Says University Must Pay UGC Scale From Day One

Court News

Advertised at One Pay Scale, Appointed at a Lower One: Supreme Court Says University Must Pay UGC Scale From Day One

6 Nov 2026Read article ↗