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3 articles

Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities

Court News

Madras High Court: Gold Medal Not a Student’s Legal Right, Eligibility Lies with Academic Authorities

4 Feb 2026Read article ↗

Supreme Court Upholds UGC Norms in Puducherry VC Appointment, Allows Dr. S. Mohan to Continue till End of Tenure

Court News

Supreme Court Upholds UGC Norms in Puducherry VC Appointment, Allows Dr. S. Mohan to Continue till End of Tenure

3 Feb 2026Read article ↗

Bareilly Magistrate Resigns, Calls New UGC Equity Rules a ‘Black Law’

Court News

Bareilly Magistrate Resigns, Calls New UGC Equity Rules a ‘Black Law’

28 Jan 2026Read article ↗