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Unexplained InvestmentClear topic ×

2 articles

Tax Department Flags Income–Premium Mismatch: Woman Declares ₹4.81 Lakh Income but Pays ₹50 Lakh LIC Premium

Court News

Tax Department Flags Income–Premium Mismatch: Woman Declares ₹4.81 Lakh Income but Pays ₹50 Lakh LIC Premium

6 Mar 2026Read article ↗

ITAT Mumbai Rules: Gift from Mother’s FD Maturity Cannot Be Treated as Unexplained Investment Under Section 69

Court News

ITAT Mumbai Rules: Gift from Mother’s FD Maturity Cannot Be Treated as Unexplained Investment Under Section 69

16 Feb 2026Read article ↗