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Unexplained ExpenditureClear topic ×

2 articles

ITAT Ruling: No Section 69C Additions on Property Deals Based on Unsigned Draft Agreements

Court News

ITAT Ruling: No Section 69C Additions on Property Deals Based on Unsigned Draft Agreements

15 Dec 2025Read article ↗

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation

Court News

ITAT Mumbai Rules Full Addition for Bogus Purchases, Rejects 8% Estimation

13 Dec 2025Read article ↗