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2 articles

Supreme Court Denies Bail to Umar Khalid and Sharjeel Imam in Delhi Riots Case

Court News

Supreme Court Denies Bail to Umar Khalid and Sharjeel Imam in Delhi Riots Case

6 Jan 2026Read article ↗

Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?

Court News

Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?

3 Jan 2026Read article ↗