THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

UPSIClear topic ×

3 articles

Supreme Court Ruling Tightens Insider Trading Regulations in India

Court News

Supreme Court Ruling Tightens Insider Trading Regulations in India

13 Aug 2026Read article ↗

SEBI Cracks Down on Insider Trading: Laws, Consequences, and Market Impact

Court News

SEBI Cracks Down on Insider Trading: Laws, Consequences, and Market Impact

17 Dec 2025Read article ↗

Supreme Court Upholds ₹30 Lakh Fine on RIL: Big Lessons for Listed Companies on Price-Sensitive Information Disclosure

Court News

Supreme Court Upholds ₹30 Lakh Fine on RIL: Big Lessons for Listed Companies on Price-Sensitive Information Disclosure

5 Dec 2025Read article ↗