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2 articles

Gangsters Act Trial Cannot Freeze a Murder Trial: Supreme Court on Section 12 and the Victim's Right to Speedy Trial

Court News

Gangsters Act Trial Cannot Freeze a Murder Trial: Supreme Court on Section 12 and the Victim's Right to Speedy Trial

21 Oct 2026Read article ↗

No Offence, No Punishment: Supreme Court Calls the U.P. Gangsters Act “Stillborn” and Quashes Two Prosecutions

Court News

No Offence, No Punishment: Supreme Court Calls the U.P. Gangsters Act “Stillborn” and Quashes Two Prosecutions

21 Oct 2026Read article ↗