THE COURTKUTCHEHRY BLOG

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Transgender Persons Act 2019Clear topic ×

2 articles

Allahabad High Court Slams Passport Office for Violating Transgender Rights Act

Court News

Allahabad High Court Slams Passport Office for Violating Transgender Rights Act

23 Feb 2026Read article ↗

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

Court News

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

31 Dec 2025Read article ↗