Court News
Supreme Court Clarifies Legal Stance on Part-Payment in Property Sales
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Transfer of Property ActClear topic ×
36 articles
Court News
Delhi High Court Ruling: Unregistered Lease Agreements and Rent Escalation
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Court News
Property Gift Deeds 2026: Tax Rules & Legal Validity
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Court News
Securing Property Title: The Legal Pathways in India
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Court News
Forgery in Property Records: Courts Clarify Mutation’s Limits
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Court News
From Sale to Mutation: Why Updating Property Records Is Legally Critical
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Court News
Kerala HC Upholds Women’s Property Rights: Marriage No Bar to Ownership
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Court News
Supreme Court Protects Tenants: Defence Cannot Be Struck Off Without Proving Wilful Default
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Court News
Supreme Court Orders SIT Probe into Illegal Sale of Maharishi Mahesh Yogi Society Land
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Court News
End of an Era: L&T Loses Pali Hill Bungalow After 25-Year Court Fight
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Court News
Supreme Court Clarifies: Property Register Entry No Substitute for Title Deeds
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Court News
Leasehold Property Disputes: Supreme Court Tightens Rules on Taxation and Renewal
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