Court News
Retiring in July 2027, Transferred 400 km Away: MP High Court Quashes Order for Violating Pension Rules
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Court News
Sole Caregiver of Brother With Thalassemia Transferred 1,000 km Away: Rajasthan High Court Quashes UCO Bank Order as ‘Non-Application of Mind’
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Court News
“The Educational System Is Primarily for the Students”: Supreme Court Says Teachers Have No Right to Inter-District Transfer
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