THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Trade UnionsClear topic ×

3 articles

CJI Surya Kant Blames Trade Unions for Slowing India’s Industrial Growth

Court News

CJI Surya Kant Blames Trade Unions for Slowing India’s Industrial Growth

31 Jan 2026Read article ↗

Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard

Court News

Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard

30 Jan 2026Read article ↗

Supreme Court Rules Allowances Must Be Included in Overtime Wages Under Factories Act

Court News

Supreme Court Rules Allowances Must Be Included in Overtime Wages Under Factories Act

28 Jan 2026Read article ↗