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3 articles

Supreme Court to Hear Xiaomi’s Challenge Against $72 Million Customs Duty Demand on Royalty Payments

Court News

Supreme Court to Hear Xiaomi’s Challenge Against $72 Million Customs Duty Demand on Royalty Payments

28 Feb 2026Read article ↗

Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse

Court News

Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse

22 Dec 2025Read article ↗

Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse

Court News

Delhi High Court: Customs Orders Must Bear Officer’s Name and Designation, Staff Shortage No Excuse

20 Dec 2025Read article ↗