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3 articles

Man Electrocuted by Live Earthing Wire Near Pond: Chhattisgarh HC Holds Power Company Strictly Liable, Upholds ₹11.69 Lakh Compensation

Court News

Man Electrocuted by Live Earthing Wire Near Pond: Chhattisgarh HC Holds Power Company Strictly Liable, Upholds ₹11.69 Lakh Compensation

2 Nov 2026Read article ↗

Wild Elephant Attack: State Can’t Escape Liability Just Because It Doesn’t Own Wild Animals, Says Kerala High Court

Court News

Wild Elephant Attack: State Can’t Escape Liability Just Because It Doesn’t Own Wild Animals, Says Kerala High Court

28 Oct 2026Read article ↗

Strict, Not Absolute: Supreme Court Sets the Liability Standard for Electrocution Claims Against Power Utilities

Court News

Strict, Not Absolute: Supreme Court Sets the Liability Standard for Electrocution Claims Against Power Utilities

18 Oct 2026Read article ↗