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3 articles

Challenge Tender Terms on Day One: Supreme Court Rejects Late Attack on Delhi School Sports Equipment Tenders

Court News

Challenge Tender Terms on Day One: Supreme Court Rejects Late Attack on Delhi School Sports Equipment Tenders

19 Oct 2026Read article ↗

Highest Bid Can't Be Rejected Just Because It Is Lower Than an Earlier Offer: Supreme Court Restores MP Sand Auctions

Court News

Highest Bid Can't Be Rejected Just Because It Is Lower Than an Earlier Offer: Supreme Court Restores MP Sand Auctions

16 Oct 2026Read article ↗

Bid Rejected for Not Submitting the “Original” of an Online Payment? Supreme Court Calls It Perverse

Court News

Bid Rejected for Not Submitting the “Original” of an Online Payment? Supreme Court Calls It Perverse

15 Oct 2026Read article ↗