Court News
Delhi High Court: SBI Liable to Pay Mesne Profits After Continued Occupation of Defence Colony Premises
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Tenancy LawClear topic ×
10 articles
Court News
Allahabad High Court Clarifies Jurisdiction in Landlord-Tenant Disputes
Read article ↗
Court News
Supreme Court Upholds Landlord Rights in Landmark Tenancy Devolution Case
Read article ↗
Court News
Delhi High Court Ruling: Unregistered Lease Agreements and Rent Escalation
Read article ↗
Court News
Supreme Court Protects Tenants: Defence Cannot Be Struck Off Without Proving Wilful Default
Read article ↗
Court News
Supreme Court Clarifies Co-Owner Rights: Eviction Suits Valid Across Rent Control Regimes
Read article ↗
Court News
Leasehold Battles in Court: Supreme Court Clarifies Property Rights
Read article ↗
Key Wills Judgement
Supreme Court Upholds Eviction for Rent Default in Meera Devi vs Dinesh Joshi
Read article ↗
Court News
Supreme Court Rules: Tenants Cannot Claim Ownership of Rented Property, Big Relief for Landlords
Read article ↗
Court News
Supreme Court Rules: Tenant Cannot Challenge Landlord’s Ownership After Signing Rent Deed
Read article ↗