THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Temple FundsClear topic ×

2 articles

Madras High Court: State Cannot Use Temple Funds Without Trustee Approval

Court News

Madras High Court: State Cannot Use Temple Funds Without Trustee Approval

1 Feb 2026Read article ↗

Supreme Court Rules: Temple Funds Belong to Deity, Cannot Be Used to Save Cooperative Banks

Court News

Supreme Court Rules: Temple Funds Belong to Deity, Cannot Be Used to Save Cooperative Banks

7 Dec 2025Read article ↗