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3 articles

CBI Busts Fake SIM Card Mafia: New Rules, Risks, and Cyber Crimes Linked to Illegally Procured SIMs

Court News

CBI Busts Fake SIM Card Mafia: New Rules, Risks, and Cyber Crimes Linked to Illegally Procured SIMs

17 Dec 2025Read article ↗

CCPA Fines Meesho ₹10 Lakh for Selling Uncertified Walkie-Talkies Without Mandatory Disclosures

Court News

CCPA Fines Meesho ₹10 Lakh for Selling Uncertified Walkie-Talkies Without Mandatory Disclosures

11 Dec 2025Read article ↗

DoT Issues Strict Guidelines: SIM Misuse Can Lead to Punishment for Subscribers

Court News

DoT Issues Strict Guidelines: SIM Misuse Can Lead to Punishment for Subscribers

30 Nov 2025Read article ↗