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2 articles

Vodafone Idea’s AGR Relief: Government Freezes ₹87,695 Crore Dues, Eyes Investor Confidence

Court News

Vodafone Idea’s AGR Relief: Government Freezes ₹87,695 Crore Dues, Eyes Investor Confidence

2 Jan 2026Read article ↗

Supreme Court Weighs Aircel Insolvency and Spectrum Rights: SBI vs Government

Court News

Supreme Court Weighs Aircel Insolvency and Spectrum Rights: SBI vs Government

14 Nov 2025Read article ↗