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Tax Tribunal RulingsClear topic ×

3 articles

Delhi ITAT Rules Farmhouse is a Residential House, Grants Section 54F Tax Relief

Court News

Delhi ITAT Rules Farmhouse is a Residential House, Grants Section 54F Tax Relief

3 Dec 2025Read article ↗

ITAT Kolkata: Purchases Valid When Books Accepted and Payments Made Through Banks

Court News

ITAT Kolkata: Purchases Valid When Books Accepted and Payments Made Through Banks

1 Dec 2025Read article ↗

ITAT Mumbai Grants Delta Air Lines Tax Exemption: Code-Sharing Revenues Covered Under India-USA DTAA Article 8

Court News

ITAT Mumbai Grants Delta Air Lines Tax Exemption: Code-Sharing Revenues Covered Under India-USA DTAA Article 8

17 Nov 2025Read article ↗