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Tax Relief IndiaClear topic ×

2 articles

ITAT Delhi Restricts Profit Estimate in Milk Trading Case to 5%, Rejects Arbitrary 20% Addition

Court News

ITAT Delhi Restricts Profit Estimate in Milk Trading Case to 5%, Rejects Arbitrary 20% Addition

4 Feb 2026Read article ↗

ITAT Kolkata Rules: Gifts from Brother-in-Law Are Tax-Free Under Income Tax Act

Court News

ITAT Kolkata Rules: Gifts from Brother-in-Law Are Tax-Free Under Income Tax Act

11 Nov 2025Read article ↗