THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Tax Penalty IndiaClear topic ×

3 articles

CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear

Court News

CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear

20 Feb 2026Read article ↗

Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act

Court News

Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act

15 Feb 2026Read article ↗

Black Money Act Warning: Small Mistakes in Declaring Foreign Assets Can Lead to Big Penalties

Court News

Black Money Act Warning: Small Mistakes in Declaring Foreign Assets Can Lead to Big Penalties

25 Dec 2025Read article ↗