Court News
Delhi ITAT Ruling: No Penalty for Non-Filing if Income Disclosed
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Tax PenaltyClear topic ×
5 articles
Court News
ITAT Bangalore Quashes ₹51.2 Lakh Tax Penalty: Key Lessons for Employees Filing ITR via Form 16
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Court News
ITAT Delhi Rules in Favor of UAE-Based Taxpayer: No Penalty for Not Filing ITR When TDS Already Deducted
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Court News
IndiGo Hit with ₹117 Crore Tax Penalty: Airline to Challenge Input Tax Credit Ruling
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Court News
ITAT Ahmedabad Rules: Calculation Error in Section 54F Exemption Not Tax Misreporting
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